(1)The Board of Governors shall consist of;(a)The Chancellor - Chairman;(b)The Vice Chancellor Member-Secretary;(c)Principal Secretary/Secretary to the State Government in the Higher Education Department;(d)Five persons nominated by the Himalayiya Ayurvedic Yog Evam Prakartik Chikitsa Sansthan, Fatehpur Tanda, Jeevanwala, Dehradun;(e)One officer amongst from the officers nominated in the institutes such as Central University, Indian Institute of Technology/Indian Institute of Management/Indian Institute of Science/Institute of National Ayurveda nominated by the Chancellor;(f)Three academicians nominated by the Visitor;(g)Three members of industrial sector nominated by the Visitor.(2)The Board of Governors shall be the Principal governing body of the University & shall have the following powers; namely:--(a)to lay down policies to be pursued by the University;(b)to review decisions of the other authorities of the university if they are not in conformity with the provision of this Act, or the Statutes or the Rules;(c)to approve the budget and annual report of the University;(d)to make new or additional Statutes or Rules or amend or repeal, the earlier statutes and Rules;(e)to take decision about voluntary winding up of the university;(f)to approve proposals for submission to the State Government; and(g)to take such decisions and steps as are found desirable for effectively carrying out the objective of the University.(3)The Board of Governors shall, meet at least three times in a year at such time and place as the Chancellor thinks fit.
