Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Meghalaya - Subsection Section 69(b) in The Meghalaya Cinemas (Regulation) Rules (b)The provisions of the rules in Part II of these Rules shall apply mutatis mutandis to licenses for temporary and touring cinemas.
