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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(3)(i) in Jammu and Kashmir Combined Competitive Examination Rules, 2018

(i)There are four alternatives for the answers to every question. For each question for which a wrong answer has been given by the candidate, one-third (0.33) of the marks assigned to that question will be deducted as penalty ;