Section 14(3) in Jammu and Kashmir Combined Competitive Examination Rules, 2018
(3)There will be negative marking for incorrect answers (as detailed below) for all questions :-(i)There are four alternatives for the answers to every question. For each question for which a wrong answer has been given by the candidate, one-third (0.33) of the marks assigned to that question will be deducted as penalty ;(ii)If a candidate gives more than one answer, it will be treated as a wrong answer even if one of the given answers happen to be correct and there will be same penalty as above for that question ;(iii)If a question is left blank i.e. no answer is given by the candidate, there will be no penalty for that question.
