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Union of India - Section

Section 2 in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

2. Definitions.

(1)In these regulations, unless the context otherwise requires,-
(a)"Internal Assessment" means the assessment of the probationers based on general discipline and personality development by the Academy;
(b)"Schedule" means a Schedule appended to these regulations;
(c)"Academic Council" means the Academic Council constituted under regulation 8.
(2)All other words and expressions used in these regulations and not defined herein but defined in the Indian Forest Service (Probation) Rules, 1968 shall have the meanings respectively assigned to them in the said rules.