Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(1)In these regulations, unless the context otherwise requires,-
(a)"Internal Assessment" means the assessment of the probationers based on general discipline and personality development by the Academy;
(b)"Schedule" means a Schedule appended to these regulations;
(c)"Academic Council" means the Academic Council constituted under regulation 8.