Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 13 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005

13.

(1)The Commission may appoint any officer or any other person to represent consumers, interest if considered necessary.
(2)The Commission may direct payment to the Officer or person appointed to represent the consumers interest such fees, costs and expense by such of the parties kin the proceedings as the Commission may consider appropriate.