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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005

(2)The Commission may direct payment to the Officer or person appointed to represent the consumers interest such fees, costs and expense by such of the parties kin the proceedings as the Commission may consider appropriate.