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[Cites 0, Cited by 0] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(12) in The Dedicated Freight Corridor Railway General Rules, 2018

(12)
(a)when the Loco pilot is to bring his locomotive, with or without vehicles, back on the same line, in addition to the provisions of sub-rule (11) of the rule 228, on multiple line section, the Loco pilot shall also have a written authority from the station master who shall ensure that no train is diverted on to or cross the same line or that portion of track over which the said Loco pilot would be returning;
(b)the Station Master before giving such an authority shall obtain necessary assurance as prescribed by special instruction from the Station Masters having diversion facility and also inform the Controller of the circumstances;
(c)on a double or multiple line sections, the Loco pilot may, under instructions from the Station Master on duty, take the locomotive back on the proper line, according to the system of working, until he can cross on to the line on which he has left the rest of his train and may then proceed by that line and after attaching the locomotive, shall work the train to the station to which he is directed.