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[Cites 0, Cited by 0] [Section 228(12)] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(12)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)the Station Master before giving such an authority shall obtain necessary assurance as prescribed by special instruction from the Station Masters having diversion facility and also inform the Controller of the circumstances;