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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Haryana - Subsection

Section 75(11) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(11)All stocks of cocaine, morphine, or diacetylmorphine and preparations thereof and all accounts and records of transactions under the licence shall be open to inspection by any officer of the Excise Department not below the rank of an Inspector, and any officer of the Drugs Control Department not below the rank of a Drugs Inspector.