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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(ii) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(ii)to review broad policies and programmes of the agricultural universities and to suggest measures for the improvement and development of such University;