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State of Odisha - Section

Section 48 in Orissa State Financial Corporation (Staff) Regulations, 1975

48. Conditions which an appeal should satisfy.

- Every appeal shall comply with the following requirements :
(a)Every employee submitting an appeal shall do so separately and in his own name :
(b)The appeal shall be addressed to the authority to whom the appeal lies shall contain all material statements and arguments on which appellant relies, shall not contain any disrespectful or improper language and shall be complete in itself.
(c)It shall specify the relief desired.
(d)It shall be submitted through the proper channel.