Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Odisha - Subsection

Section 48(b) in Orissa State Financial Corporation (Staff) Regulations, 1975

(b)The appeal shall be addressed to the authority to whom the appeal lies shall contain all material statements and arguments on which appellant relies, shall not contain any disrespectful or improper language and shall be complete in itself.