Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2) in The Assam Engineering (Flood Control Department) Service Rules, 1981

(2)The Service may also include-
(a)any post equivalent to a post in any of the cadres mentioned in sub-rule (1); and
(b)any cadre or post subsequently laid down by Government to be included in a cadre of service.