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State of Assam - Section

Section 3 in The Assam Engineering (Flood Control Department) Service Rules, 1981

3. Class, cadre, branch and status.

(1)The service shall consist of the following classes and cadres :
(a)Class I (Senior Grade) : It shall include the cadres-
(i)Secretary to Government,
(ii)Chief Engineer,
(iii)Addl. Chief Engineer, and
(iv)Superintending Engineer.
(b)Class I : It shall include the cadres-
(i)Executive Engineer,
(ii)River Research Officer, River Research Station,
(iii)Assistant Executive Engineer,
(iv)Assistant River Research Officer, River Research Station,
(v)River Research Assistant, River Research Station.
(vi)Assistant Engineer.
(2)The Service may also include-
(a)any post equivalent to a post in any of the cadres mentioned in sub-rule (1); and
(b)any cadre or post subsequently laid down by Government to be included in a cadre of service.
(3)The cadres of Superintending Engineer, Executive Engineers, Assistant Executive Engineers and Assistant Engineers may have distinct Branches namely, Civil, Mechanical and Electrical and each Branch may be deemed as separate Cadre.
(4)The posts in cadres, (i), (ii) and (iii) of Class I (Senior Grade) mentioned in sub-rule (1) shall be borne in the civil branch unless specifically created for other branch, as may be considered