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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(i) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(i)The Admissions into all the university colleges offering Under Graduate Professional Courses in B. Arch/B. Planning shall be made through Single Window System in the order of merit on the basis of ranking assigned in PACET as per Rule 5 of the Andhra Pradesh Planning and Architecture Common Entrance Test for entry into 5 year B. Arch and 4 year B. Planning and other related course Rules, 2004, following Rules of Reservation as prescribed in Rule 7 hereunder.