Section 121 in New Town, Kolkata Development Authority Act, 2007
121. Provision of vehicles or other suitable means for removal of solid waste.
(1)The Development Authority shall provide vehicles or other suitable means and, where necessary, covered vehicles or vessels for the removal of sol id wastes.(2)The Development Authority may construct, acquire, operate, maintain, develop, or manage any garage or work for proper maintenance of the vehicles or vessels or means for removal of solid wastes under sub-section (1).
