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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of West Bengal - Subsection

Section 121(2) in New Town, Kolkata Development Authority Act, 2007

(2)The Development Authority may construct, acquire, operate, maintain, develop, or manage any garage or work for proper maintenance of the vehicles or vessels or means for removal of solid wastes under sub-section (1).