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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(15) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(15)Motors shall be provided with control gear so that the maximum current demand of the consumer's installation does not in any case exceed the limit given in the following schedule.
Nature of supply Size of installation Limit of maximum current demand
Single Phase Up to 3 H.P Full load current W 6
Three Phase i. Up to 3 HP Full load current W 6
  ii. Above 3 HP and up to 15 HP Full load current W 2
  iii. Above 15 HP and up to 100 HP Full load current W 1.5
  iv. Above 100 HP Full load current W 1.25
Note: - 1. The capacity may exceed for the single-phase motors in areas where High voltage Distribution System using Single phase Distribution Transformers is implemented.