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State of Bihar - Section

Section 31 in The Bihar Municipal Election Rules, 2007

31. Conditionalities of reservation.

(1)Constituency reserved in previous election shall not be reserved in the subsequent election for the same category:Provided that if any constituency was reserved for woman in a specific category, it may be reserved for women of another category in the subsequent election:Provided further that if any constituency was reserved for woman under others (unreserved) category, it shall not be reserved for women in the subsequent election for other (unreserved) category.
(2)If there be no alternative, then the constituency allotted to a particular category in the previous election may be re-allotted to the same category in the subsequent election.