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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(1)(ii) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

(ii)by sending a copy of the notice to the headman of the village concerned who shall cause it to be proclaimed in the village by beat of drum and where there is no headman, by sending a copy of the notice to the Station House Officer concerned who shall cause it to be proclaimed by beat of drum.