Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(1)(x) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(x)Three persons from [Associate Professor] [Substituted 'Readers' by C.G. Act No. 10 of 2011, dated 3.5.2011.] and [Assistant Professor] [Substituted 'Lecturers' by C.G. Act No. 10 of 2011, dated 3.5.2011.] of the University and Assistant Professors of the Colleges among whom at least two shall be ladies nominated by the Kulpati.