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State of Chattisgarh - Section

Section 25 in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

25. Academic Council.

(1)The Academic Council shall be the academic body of the University, consisting of the following members :-
(i)Kulpati;
(ii)Rector;
(iii)Commissioner, Higher Education, Chhattisgarh or his nominee not below the rank of Regional Additional Director, Higher Education;
(iv)Chairman, Chhattisgarh Board of Secondary Education;
(v)Deans of all Faculties;
(v-a) Dean or Director as the case may be of the College Development Council;
(vi)Chairman of Boards of Studies;
(vii)Heads of the Departments of the University;
(viii)Five Principals of colleges affiliated to the University among whom as far as possible at least two shall be lady Principals, nominated by the Kulpati;
(ix)Two Professors of the affiliated Colleges of the University, nominated by the Kulpati;
(x)Three persons from [Associate Professor] [Substituted 'Readers' by C.G. Act No. 10 of 2011, dated 3.5.2011.] and [Assistant Professor] [Substituted 'Lecturers' by C.G. Act No. 10 of 2011, dated 3.5.2011.] of the University and Assistant Professors of the Colleges among whom at least two shall be ladies nominated by the Kulpati.
(2)Twelve members of the Academic Council shall form the quorum :Provided that no quorum shall be necessary for adjourned meeting.
(3)The Academic Council shall have the power to co-opt, as members, two persons having special knowledge or experience in the subject-matter of any particular business which may come before the Council for consideration. The members so co-opted shall have all the rights of the members of the Council in regard to the transaction of the business in relation to which they may be co-opted.
(4)All the members of the Academic Council other than ex-officio members and members referred to in sub-section (3) shall hold office for a term of three years.