Punjab-Haryana High Court
Saksham Arora vs Union Of India And Ors on 1 July, 2015
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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CWP No.9932 of 2015
Date of Decision:01.07.2015
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Saksham Arora
. . . . Petitioner
Vs.
Union of India and others
. . . .Respondents
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: - Ms.Diya Sodhi, Advocate,
for the petitioner
Mr.Manish Dadwal, Advocate,
for respondent No1.
Mr.Amar Vivek, Advocate, Advocate,
for respondent No.2 & 3.
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RAKESH KUMAR JAIN, J. (ORAL)
For order, see detailed order of even date passed in CWP No.20542 of 2014 titled as "Naina Krishan Vs. Union of India and others".
(RAKESH KUMAR JAIN) 01.07.2015 JUDGE Vivek VIVEK PAHWA 2015.07.06 11:39 I attest to the accuracy and authenticity of this document