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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Saksham Arora vs Union Of India And Ors on 1 July, 2015

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

                              ******
                                                CWP No.9932 of 2015
                                          Date of Decision:01.07.2015

                              ******
Saksham Arora
                                                               . . . . Petitioner
                                Vs.

Union of India and others
                                                             . . . .Respondents
                              ******

CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
                              ******
Present: - Ms.Diya Sodhi, Advocate,
           for the petitioner

           Mr.Manish Dadwal, Advocate,
           for respondent No1.

           Mr.Amar Vivek, Advocate, Advocate,
           for respondent No.2 & 3.

                         ******
RAKESH KUMAR JAIN, J. (ORAL)

For order, see detailed order of even date passed in CWP No.20542 of 2014 titled as "Naina Krishan Vs. Union of India and others".

(RAKESH KUMAR JAIN) 01.07.2015 JUDGE Vivek VIVEK PAHWA 2015.07.06 11:39 I attest to the accuracy and authenticity of this document