Section 71(3) in Haryana Urban Development Authority Act, 1977
(3)The officers and other employees of the Local Development [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.] shall be entitled to receive from the fund of the Local Development [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.] such salaries and allowances, as may be determined by regulations made in this behalf.
