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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(3) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

(3)[ A member (including the President or the Chairman) who, on the same day, attend meetings of any two or more of the bodies referred to in sub-rule (1) or (2) shall be entitled to separate fees for attendance at all such meeting.] [Added by G. N. of 2.5.1968.]