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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Lower Subordinate Forest Service Rules, 1980

(2)10 per cent of the vacancies by promotion from amongst permanent Class IV (Group D) employees who have passed the High School Examination in Science or Agriculture :Provided that it shall not be necessary for Class IV (Group D) employees to have High School Examination Certificate if they were recruited before August 1, 1972. But in any case they must have passed the Junior High School Examination.