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State of Uttar Pradesh - Section

Section 5 in The U.P. Lower Subordinate Forest Service Rules, 1980

5. Sources of recruitment.

- Recruitment to the service shall be made from the following sources :A. Jamadars and Moharrirs-(i)By promotion from amongst permanent Guards (excluding Wild Life Guards); and(ii)By direct recruitment.Note. - Recruitment shall be so arranged that, as far as possible, 50 per cent posts in the cadre are held by direct recruits and the rest by promotions.B. Guards-
(1)90 per cent of the vacancies by direct recruitments :Provided that out of such 90 per cent vacancies, recruitment shall be so arranged that, as far as possible-
(a)25 per cent vacancies are filled by candidates from open market.
(b)65 per cent vacancies are filled from amongst seasonal workers.
(2)10 per cent of the vacancies by promotion from amongst permanent Class IV (Group D) employees who have passed the High School Examination in Science or Agriculture :Provided that it shall not be necessary for Class IV (Group D) employees to have High School Examination Certificate if they were recruited before August 1, 1972. But in any case they must have passed the Junior High School Examination.