Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(22) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(22)While transporting elephants during night hours, appropriate lights should be provided in the vehicle for observing the animal as well as for enabling the driver of the vehicles coming from the opposite direction to be attentive of the elephant under transport.