Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(3) in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014

(3)It shall come into force on such date, as the State Government may, by notification, appoint:Provided that different dates may be appointed for different categories of clinical establishments and for different recognized systems of medicines.