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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(xiii) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(xiii)In case all the candidates selected have not reported for taking admission on the scheduled date the un-filled seats may be filled up through 2nd & 3rd lists respectively as per rules strictly.