Madras High Court
Mr.D.Radhakirshnan vs The Secretary To The Government on 20 November, 2015
Author: T.S.Sivagnanam
Bench: T.S.Sivagnanam
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 20/11/2015
C O R A M
THE HON'BLE Mr.JUSTICE T.S.SIVAGNANAM
W.P.Nos.8537 to 8539 of 2014
1. Mr.D.Radhakirshnan
2. R. Selvadurai. ... Petitioners in
W.P.No.8537 of 2014
1. M.Aththigiri Arulalan
2. V. Sumathi ... Petitioners in
W.P.No.8538 of 2014
1. Mr.Syed Ali
2. Mr.Nizamuddin ... Petitioners in
W.P.No.8539 of 2014
Vs
1. The Secretary to the Government
Revenue Department
Government of Tamil Nadu
Fort St. George
Chennai 600 009.
2. The District Collector
Thiruvallur District
Thiruvallur.
3. The District Revenue Officer
Land Acquisition
Outer Ring Road Project
C.M.D.A.
Koyambedu
Chennai 600 092.
4. The Special Tahsildhar
Land Acquisition
Outer Ring Project
C.M.D.A
Koyambedu
Chennai 92.
5. The Special Tahsildar (LA)
Chennai Outer Ring Road
Poonamallee
at Nazarathpettai
(Beside Government High School)
Chennai 600 123. ... Respondents in all the writ petitions.
Prayer in W.P.No.8537 of 2015:-Petition filed under Article 226 of the Constitution of India praying for the issuance of a Writ of certiorari to call for the records on the file of the respondents 1 to 3 relating to the notice issued by the third respondent undated /5/2013 in N.K.No.4/2013/Ve.V.Salai/Thiruvallur and Tamil Nadu Government Gazette Publication dated 29/1/2014 issued by the first respondent under Section 15 (1) of the State Highways Act 2001 as amended under Act 34 of 2012 and the notice issued by the fifth respondent in R.C.No.4/2013/CORR/Thiruvallur under Section 16 (2) of the Tamil Nadu Highways Act 2001 dated 5/2/2014 pertaining to acquisition of 397 Sq.mts (4274 sq.ft) in S.No.195/2A1 and now sub-divided as 195/2A1B and 195/3A and now sub-divided as 195/3A2, Varadharajapuram Village, Poonamallee Taluk, Thiruvallur District and to quash the same.
Prayer in W.P.No.8538 of 2015:-Petition filed under Article 226 of the Constitution of India praying for the issuance of a Writ of certiorari to call for the records on the file of the respondents 1 to 3 relating to the notice issued by the third respondent undated /5/2013 in N.K.No.4/2013/Ve.V.Salai/Thiruvallur and Tamil Nadu Government Gazette Publication dated 29/1/2014 issued by the first respondent under Section 15 (1) of the State Highways Act 2001 as amended under Act 34 of 2012 and the notice issued by the fifth respondent in R.C.No.4/2013/CORR/Thiruvallur under Section 16 (2) of the Tamil Nadu Highways Act 2001 dated 5/2/2014 pertaining to acquisition of 702 Sq.ft in S.No.195/2, New No.195/2A1, 195/2B, 195/3A and at No.37, Varadharajapuram Village, Poonamallee Taluk, Thiruvallur District and to quash the same.
Prayer in W.P.No.8539 of 2015:-Petition filed under Article 226 of the Constitution of India praying for the issuance of a Writ of certiorari to call for the records on the file of the respondents 1 to 3 relating to the notice issued by the third respondent undated /5/2013 in N.K.No.4/2013/Ve.V.Salai/Thiruvallur and Tamil Nadu Government Gazette Publication dated 29/1/2014 issued by the first respondent under Section 15 (1) of the State Highways Act 2001 as amended under Act 34 of 2012 and the notice issued by the fifth respondent in R.C.No.4/2013/CORR/Thiruvallur under Section 16 (2) of the Tamil Nadu Highways Act 2001 dated 5/2/2014 pertaining to acquisition of 250 Sq.mts (1615 Sq.ft) in Survey No.195/1b1, Varadharajapuram Village, Poonamallee Taluk, Thiruvallur District and to quash the same.
For petitioners ... Mr.David Tyagaraj
For respondents ... Mr.R.Vijayakumar
AGP
- - - - -
C O M M O N O R D E R
The learned counsel appearing for the petitioners seeks permission to withdraw these writ petitions and he has also made an endorsement to that effect.
2. In view of the endorsement made by the learned counsel appearing for the petitioners, these writ petitions are dismissed as withdrawn. No costs. Consequently, the connected Miscellaneous Petitions are closed.
20/11/2015 mvs.
Note: Issue order copy on 23/11/2015.
To
1. The Secretary to the Government, Revenue Department Government of Tamil Nadu , Fort St. George, Chennai 600 009.
2. The District Collector, Thiruvallur District.
3. The District Revenue Officer, Land Acquisition Outer Ring Road Project, C.M.D.A., Koyambedu, Chennai 600 092.
4. The Special Tahsildhar, Land Acquisition, Outer Ring Project C.M.D.A, Koyambedu, Chennai 92.
5. The Special Tahsildar (LA), Chennai Outer Ring Road Poonamallee, at Nazarathpettai, (Beside Government High School) Chennai 600 123.
T.S.SIVAGNANAM,J mvs.
W.P.Nos.8537 to 8539 of 2014 20/11/2015