Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(ii) in The Rajasthan Finance Act, 1961 (ii)for the existing entry in column (2) against S.No.9, the following entry shall be substituted, namely:-
