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State of Rajasthan - Section

Section 6 in The Rajasthan Finance Act, 1961

6. Amendment of the Schedule Rajasthan Act 29 of 1954.

- In the Schedule to the Sales Tax Act,
(i)all entries against S.No.1 shall be omitted: and
(ii)for the existing entry in column (2) against S.No.9, the following entry shall be substituted, namely:-
"9. Cattle feeds including oil cakes but excluding Gowar and cotton seeds."