Himachal Pradesh High Court
Boehringer Ing. Pharma vs . Msn Laboratories on 15 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Boehringer Ing. Pharma vs. MSN Laboratories COMS No. 9 of 2022 .
15.03.2022 Present: M/s Ashok Aggarwal and Vinay Kuthiala, Senior Advocates with M/s Atul Jhingan, Shilpa Sood, Sanjay Kumar, Arpita Sawhney and Priyansh Sharma, Advocates for the plaintiffs.
Mr. B.C. Negi, Senior Advocate with M/s Sai Deepak, Guru Natraj, Shradha Karol and Ankur Vyas, Advocates for the defendants.
COMS No. 9 of 2022 Notice. M/s Sai Deepak, Guru Natraj, Shradha Karol and Ankur Vyas, learned Counsel accept notice on behalf of the defendant. On their instructions, Mr. B.C. Negi, learned Senior Counsel appears for the defendant.
As prayed for, written statement be filed within a period of 30 days.
OMPs No. 93 to 96 of 2022 As prayed for, list on 22.04.2022. Reply, as prayed for, be filed within two weeks. Rejoinder thereto, if any, within two weeks thereafter.
(Ajay Mohan Goel) Judge March 15, 2022 (narender) ::: Downloaded on - 16/03/2022 20:13:03 :::CIS