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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1) in Kamdhenu University Act, 2009

(1)The Academic Council shall consist of the following members, namely:-
(i)The Vice-Chancellor, Ex-Officio Chairman;
(ii)The Director of Animal Husbandry. Gujarat State or his representative not below the rank of Joint Director,
(iii)The President. Gujarat Veterinary Council or its representative of Academic Committee of Council;
(iv)The Deans of Faculties;
(v)The Deans of Colleges;
(Vi)The Directors:
(vii)The Librarian;
(viil)The Registrar as Member Secretary; and
(ix)Four members from amongst the Heads of Departments, of which two members from the Faculty of Veterinary Science and one each from the Faculty of Dairy and Fishery, to be nominated by the Vice-Chancellor, by rotation, in the manner as may be prescribed.