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State of Gujarat - Section

Section 23 in Kamdhenu University Act, 2009

23. Academic Council.

(1)The Academic Council shall consist of the following members, namely:-
(i)The Vice-Chancellor, Ex-Officio Chairman;
(ii)The Director of Animal Husbandry. Gujarat State or his representative not below the rank of Joint Director,
(iii)The President. Gujarat Veterinary Council or its representative of Academic Committee of Council;
(iv)The Deans of Faculties;
(v)The Deans of Colleges;
(Vi)The Directors:
(vii)The Librarian;
(viil)The Registrar as Member Secretary; and
(ix)Four members from amongst the Heads of Departments, of which two members from the Faculty of Veterinary Science and one each from the Faculty of Dairy and Fishery, to be nominated by the Vice-Chancellor, by rotation, in the manner as may be prescribed.
(2)As soon as the Academic Council is constituted under sub-section (1). it may co-opt as members not more than three persons for such periods and in such manner as may be prescribed so as to secure adequate representation of different sectors of Veterinary' and allied sciences.
(3)The members of the Academic Council other than the ex-officio members and members referred in sub-section (2) shall hold office for a term of two years.
(4)The Academic Council shall conduct the meeting and transact its business in such manner as may be prescribed.