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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Himachal Pradesh - Subsection

Section 61(1)(vii) in The Himachal Pradesh Police Act, 2007

(vii)assist victims of crime and accidents or their next of kin with such information and documents as would facilitate their compensation claims or would enable them to meet any legal requirements; and