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Rajasthan High Court - Jodhpur

Saloni Institute Of Medical Sciences vs State Of Rajasthan on 10 October, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                   (1 of 3)


     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
              S.B. Civil Writ Petition No. 3962/2022

Mahatma Gandhi B.sc. Nursing College
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan
                                                                 ----Respondent
                          Connected With
             1. S.B. Civil Writ Petition No. 3257/2022
             2. S.B. Civil Writ Petition No. 3921/2022
             3. S.B. Civil Writ Petition No. 3936/2022
             4. S.B. Civil Writ Petition No. 3940/2022
             5.S.B. Civil Writ Petition No. 9521/2022
             6. S.B. Civil Writ Petition No. 9503/2022
             7. S.B. Civil Writ Petition No. 9532/2022
             8. S.B. Civil Writ Petition No. 9534/2022
             9. S.B. Civil Writ Petition No. 9542/2022
            10. S.B. Civil Writ Petition No. 9833/2022
            11. S.B. Civil Writ Petition No. 9835/2022
            12. S.B. Civil Writ Petition No. 9842/2022
            13. S.B. Civil Writ Petition No. 9880/2022
            14. S.B. Civil Writ Petition No. 9892/2022
            15. S.B. Civil Writ Petition No. 9919/2022
           16. S.B. Civil Writ Petition No. 10528/2022
           17. S.B. Civil Writ Petition No. 10548/2022
           18. S.B. Civil Writ Petition No. 10560/2022
           19. S.B. Civil Writ Petition No. 10564/2022
           20. S.B. Civil Writ Petition No. 10566/2022
           21. S.B. Civil Writ Petition No. 10569/2022
           22. S.B. Civil Writ Petition No. 10572/2022
           23. S.B. Civil Writ Petition No. 10573/2022
           24. S.B. Civil Writ Petition No. 10575/2022
           25. S.B. Civil Writ Petition No. 10579/2022
           26. S.B. Civil Writ Petition No. 11249/2022
           27. S.B. Civil Writ Petition No. 11807/2022
           28. S.B. Civil Writ Petition No. 11819/2022
           29. S.B. Civil Writ Petition No. 11878/2022


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                      (2 of 3)


30. S.B. Civil Writ Petition No. 11880/2022
31. S.B. Civil Writ Petition No. 11884/2022
32. S.B. Civil Writ Petition No. 11887/2022
33. S.B. Civil Writ Petition No. 11891/2022
34. S.B. Civil Writ Petition No. 12167/2022
35. S.B. Civil Writ Petition No. 12213/2022
36. S.B. Civil Writ Petition No. 12704/2022
37. S.B. Civil Writ Petition No. 12825/2022
38. S.B. Civil Writ Petition No. 12831/2022
39. S.B. Civil Writ Petition No. 12855/2022
40. S.B. Civil Writ Petition No. 12962/2022
41. S.B. Civil Writ Petition No. 12990/2022
42. S.B. Civil Writ Petition No. 12998/2022
43. S.B. Civil Writ Petition No. 13001/2022
44. S.B. Civil Writ Petition No. 13041/2022
45. S.B. Civil Writ Petition No. 12428/2022
46. S.B. Civil Writ Petition No. 12928/2022
47. S.B. Civil Writ Petition No. 10670/2022
48. S.B. Civil Writ Petition No. 11686/2022
49. S.B. Civil Writ Petition No. 12767/2022
50. S.B. Civil Writ Petition No. 12977/2022
51. S.B. Civil Writ Petition No. 13200/2022
52. S.B. Civil Writ Petition No. 13239/2022
53. S.B. Civil Writ Petition No. 13267/2022
54. S.B. Civil Writ Petition No. 13398/2022
55. S.B. Civil Writ Petition No. 13409/2022
56. S.B. Civil Writ Petition No. 13418/2022
57. S.B. Civil Writ Petition No. 13683/2022
58. S.B. Civil Writ Petition No. 13700/2022
59. S.B. Civil Writ Petition No. 13730/2022
60. S.B. Civil Writ Petition No. 13832/2022
61. S.B. Civil Writ Petition No. 13910/2022
62. S.B. Civil Writ Petition No. 13938/2022
63. S.B. Civil Writ Petition No. 14146/2022
64. S.B. Civil Writ Petition No. 14147/2022

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                                                                           (3 of 3)


                                                 65. S.B. Civil Writ Petition No. 14170/2022
                                                 66. S.B. Civil Writ Petition No. 14275/2022
                                                 67. S.B. Civil Writ Petition No. 14298/2022
                                                 68. S.B. Civil Writ Petition No. 14389/2022
                                                 69. S.B. Civil Writ Petition No. 14686/2022
                                                  70. S.B. Civil Writ Petition No. 4365/2022
                                                  71. S.B. Civil Writ Petition No. 8979/2022
                                                 72. S.B. Civil Writ Petition No. 11037/2022
                                                 73. S.B. Civil Writ Petition No. 14699/2022


                                   For Petitioner(s)            :     Mr.   C.S. Kotwani
                                                                      Mr.   B.S. Sandhu
                                                                      Mr.   Rishabh Purohit
                                                                      Mr.   Ankur Mathur
                                                                      Mr.   Shreyansh Mardia
                                   For Respondent(s)            :     Mr. Manish Vyas, AAG with
                                                                      Mr. Kailash Choudhary
                                                                      Mr. Virendra Lodha, Sr. Adv. assisted
                                                                      by Mr. Rachit Sharma through VC
                                                                      Mr. Sandeep Shah, AAG assisted by
                                                                      Ms. Akshiti Singhvi
                                                                      Dr. Mohit Singhvi
                                                                      Mr. Mahendra Vishnoi
                                                                      Mr. Sheetal Kumbhat
                                                                      Ms. Pratyushi Mehta
                                                                      Mr. Pravin Vyas
                                                                      Mr. Sangram Singh


                                           HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 10/10/2022 List the matters on 19.10.2022, as prayed. Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J 61-65, 97116, 118, 122-131, 134-143, 177,185,186,189, 191, 192,193-195, 198, 199,203,205,206,208,210, 211,212,214, 218,220,249,252,308,318,324,Praveen/Nitin/- (Downloaded on 13/10/2022 at 08:04:25 PM) Powered by TCPDF (www.tcpdf.org)