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State of Assam - Section
Section 68 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
68. Regulations for buildings to be used for Whole Sale purposes shall be as follows.
-| Requirements | Details |
| Minimum plot size | 670 sq. m |
| Minimum plot width | 15 m |
| Maximum height | a) 15.0m for building of wholesale use |
| b) For other building, the height shall be given as per themaximum height of the building and additional requirement asspecified in these rules. | |
| Minimum front set back | 6.0 m |
| Minimum side set back | 1.8 m on one side and the set back on the otherside shall be 3.6 m |
| Minimum rear set back | 3.0 m |