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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(2)The State Government shall notify the Collector and Chief Executive Officer of Zilla Parishad or the Collector, as District Programme Coordinator for the Scheme who shall be responsible for the overall coordination and implementation of the Scheme in the District.