Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Rajasthan - Subsection Section 79(4) in Rajasthan Public Procurement Rules, 2012 (4)After conclusion of the procurement process, a separate file shall be maintained for each contract.Chapter-VI Code of Integrity for Procuring Entities & Bidders
