Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] UT Chandigarh - Subsection Section 2(i) in The Punjab General Sales Tax (Amendment) Act, 1999 (i)for the words "the Punjab General Sales Tax Act, 1948", the words "the Punjab General Sales Tax Act, 1948 as applicable to the Union territory of Chandigarh" shall be substituted;
