Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(1) in Andhra Pradesh Para Medical Board Rules, 2006

(1)A person or an existing institution offering training and preparing students to acquire any qualification in paramedical courses shall submit the application in the prescribed Form-XIII ( in duplicate) to the Secretary of the board for recognition of the institution along with the fee prescribed in Rule-8.