Section 6(2)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

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State of Rajasthan - Subsection

Section 6(2)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)The applicant shall develop the forecast of aggregate revenue requirement using any one of the following two methodologies:

(i)Assumptions relating to the behaviour of individual variables that comprise the aggregate revenue requirement during the Control Period; or

(ii)Assumptions relating to -