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Union of India - Section

Section 30 in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

30. Savings.

- Nothing in these regulations shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-Servicemen and other special categories of persons, in accordance with the orders issued by the Central Government from time to time in this regard.