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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(6) in Tamil Nadu Private University Rules, 2019

(6)On receipt of the application from the sponsoring body, the Secretary to Government in-charge of Higher Education Department, shall refer it to the Expert Committee. The Expert Committee shall examine the proposal and may call for such other information from the sponsoring body, as it may deem necessary.