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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(xiv) in The Bodoland University Act, 2009

(xiv)[ Principal Secretary, Bodoland Territorial Council and Director of Eduction, Bodoland Territorial Council who shall be the representative of the Bodoland Territorial Council Assam.] [Inserted by Assam Act no. 12 of 2018, dated 27.5.2018.]