- The Executive Council shall be the Chief Executive Body of the University and shall consist of the following persons, namely:-(i)the Vice-Chancellor;(ii)the Rector;(iii)the Director of Higher Education, Assam;(iv)the Director of Technical Education, Assam;(v)the Director of Medical Education, Assam;(vi)the Chairman, Board of Secondary Education, Assam;(vii)two Heads of Departments of the departments of the University who are professors, to be chosen by the Vice-Chancellor by rotation for a period of three years according to seniority;(viii)two Principals of Non-Government affiliated Degree Colleges to be elected(ix)one Principal of Government Degree Colleges to elected from amongst themselves;(x)four members of the court, other than the employees of the University or affiliated or recognized Degree Colleges or institutions elected by the court at its Annual General Meeting;(xi)two persons, of whom at least one shall be woman, nominated by the Chancellor;(xii)two persons nominated by the State Government of Assam;(xiii)one Dean of Faculty to be chosen by the Vice-Chancellor from the Deans of Faculties of the University for a period of three years by rotation according to seniority.(xiv)[ Principal Secretary, Bodoland Territorial Council and Director of Eduction, Bodoland Territorial Council who shall be the representative of the Bodoland Territorial Council Assam.] [Inserted by Assam Act no. 12 of 2018, dated 27.5.2018.]
